Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Punjab - Subsection Section 44(1) in Punjab Contract Labour (Regulation and Abolition) Rules, 1973 (1)The dining hall shall accommodate at a time at least 30 per cent of the contract labour working at a time.
