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Madhya Pradesh High Court

Suresh Pachouri vs Shri Surendra Patwa on 7 May, 2019

1 EP-22-2019 The High Court Of Madhya Pradesh EP-22-2019 (SURESH PACHOURI Vs SHRI SURENDRA PATWA) 6 Jabalpur, Dated : 07-05-2019 Parties through their counsel. At the request of learned counsel for the petitioner, list next week.

(J. P. GUPTA) JUDGE vkv /-

Digitally signed by VINAY KUMAR VERMA Date: 2019.05.07 03:27:14 -07'00'