Madhya Pradesh High Court
Suresh Pachouri vs Shri Surendra Patwa on 7 May, 2019
1 EP-22-2019 The High Court Of Madhya Pradesh EP-22-2019 (SURESH PACHOURI Vs SHRI SURENDRA PATWA) 6 Jabalpur, Dated : 07-05-2019 Parties through their counsel. At the request of learned counsel for the petitioner, list next week.
(J. P. GUPTA) JUDGE vkv /-
Digitally signed by VINAY KUMAR VERMA Date: 2019.05.07 03:27:14 -07'00'