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[Cites 0, Cited by 0] [Section 181(1)] [Section 181] [Entire Act]

Union of India - Subsection

Section 181(1)(b) in The Indian Post Office Rules, 1933

(b)Official postal articles, whether the postage is prepaid or not, shall be the superscription "On India Government Service" when posted by Government officials authorised to use service postage stamps or 'On Service' when posted by all others authorised to use service postage stamps. This superscription shall be supported by the signature and official designation to be entered in the lower left hand corner of the article of the officer who sends the article or of the Head Clerk or Superintendent of his office or other responsible officer to whom the duty of dispatching is assigned.