Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(b) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited (b)provide breeding and health services to much animal, and follow up stock belonging to members o f primary societies through Milk Unions;
