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State of Rajasthan - Section

Section 12 in Rajasthan Home Guards Rules, 1962

12. Organisation.

- In addition to the commandant General and the Deputy Commandant General, the Home Guards, the Home Guards constituted for each area shall consist of a Commandant; a second in Command, an Adjutant, Senior Divisional Commanders. such staff officers as the Commandant may consider necessary. Divisional Commanders, Company Commanders, Senior Platoon Commanders, Platoon Commanders, Sergeant majors Quarter Master Sergeants, Platoon Sergent. Sections leaders, Assistant Section Leaders and Sections. Three Sections shall form a Platoon, three Platoons a Company and three Companies a Division.