Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 12 in Assam Moslem Marriages and Divorces Registration Act, 1935

12. Index to be kept.

- In every office in which any register hereinbefore mentioned is kept, there shall be prepared a current index of the contents of such register ; and every entry in such index shall be made, so far as practicable, immediately after the Moslem Registrar has made an entry in any such register.