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State of Jammu-Kashmir - Section

Section 25 in Jammu and Kashmir Protection of Women from Domestic Violence Rules, 2011

25. Facilities provided:

 Offering personal professional and confidential counselling sessions A safe environment to discuss problems and express emotions Information on counselling services, support groups and mental health care resources One to one counselling and group work Therapies, ongoing counselling and health related support Any other please specify ___________________________