Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 39A in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986 39A. Creation of posts etc. - No post, position and assignment created by the University shall have any effect unless approved by the State Government.
