Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 23 in The Mizoram Excise Act, 1973 23. Payment for grant of exclusive privileges. - Instead of or in addition to any duty leviable under this Chapter, the Administrator may accept payment of a sum not exceeding twenty- five thousand rupees in consideration of the grant of any exclusive privilege under Section 19.
