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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Kerala - Subsection

Section 16(8) in A.P.J. Abdul Kalam Technological University Act, 2015

(8)The Registrar shall prepare and update the Handbook of the Statutes and Regulations approved by the authorities, bodies or committees from time to time, and make it available to all the respective members of the authorities and officers of the University.