Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Uttar Pradesh - Subsection Section 11(1) in Uttar Pradesh Motor Vehicles (Special Provisions) Act, 1976 (1)In section 43-A of the principal Act in sub-section (6) for the word and figures "50 and 57" the word and figures "50, 57 and 68-F" shall be substituted.
