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State of Gujarat - Section

Section 18 in Gujarat State Council for Physiotherapy Rules, 2013

18. Delivery of voting paper to elector in person.

- Any elector whose voting paper is returned undelivered may apply to the Returning Officer in person for such voting paper before the date fixed for the receipt of voting papers under Rule 5 and take delivery of the voting paper after satisfying the Returning Officer of his identity and giving a receipt of the same.