Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61A] [Entire Act]

State of Tamilnadu - Subsection

Section 61A(a) in Tamil Nadu District Municipalities Act, 1920

(a)[ for the lighting, watering, scavenging, and drainage of such street;] [This clause was substituted for the original clause by the Schedule to the Tamil Nadu Re-enacting (No. III) Act, 1948 (Tamil Nadu Act IX of 1948)]