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Madras High Court

R.Gunasekaran vs The State Of Tamil Nadu on 18 March, 2019

Author: S.M.Subramaniam

Bench: S.M.Subramaniam

                                                        1

                                IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 18-03-2019

                                                     CORAM

                                  THE HON'BLE MR.JUSTICE S.M.SUBRAMANIAM

                                            W.P.No.21847 of 2018
                                                    And
                                      W.M.P.Nos.25625 and 33698 of 2018

                      R.Gunasekaran                                 ..   Petitioner
                                                      - Vs. -
                      1.The State of Tamil Nadu,
                        Represented by its Principal Secretary to
                          Government,
                        Home, Prohibition and Excise Department,
                        Secretariat,
                        Fort St. George,
                        Chennai-600 009.

                      2.The Managing Director,
                        TASMAC Ltd.,
                        4th Floor, CMDA Tower-II,
                        Gandhi Irwin Bridge Road,
                        Egmore,
                        Chennai-600 008.

                      3.The Senior Regional Manager,
                        Tamil Nadu State Marketing Corporation Ltd.,
                        (TASMAC),
                        Trichy Region,
                        Trichy.

                      4.The District Manager,
                        TASMAC Ltd.,
                        Ariyalur,
                        Ariyalur District.

                      5.General Secretary,
                        TASMAC Uzhiyar Manila Sammelanam,



http://www.judis.nic.in
                                                          2

                        Reg. No.3239/CNI,
                        No.27, Mosque Street,
                        Chepauk,
                        Chennai-5.
                      (R-5 impleaded as per order of Court dated 23.10.2018
                       made in WMP No.30256 of 2018)

                      6.Tamil Nadu Government TASMAC
                        Employees Union, (Reg.No.3413/CNI),
                        Represented by its State President,
                        62, Big Street, Triplicane,
                        Chennai-600 005.
                      (R-6 impleaded vide Order of Court
                      dated 14.3.2019 made in WMP No.32089 of 2018)..          Respondents
                      Prayer: Writ Petition filed under Article 226 of the Constitution of India
                      praying to issue a Writ of Certiorari, calling for the records of the
                      impugned circular on transfer policy issued by the second respondent
                      in Na.Ka.No.R2/14589/2017 dated 3.8.2018 and quash the same.
                                  For Petitioner          : Mr.M.R.Elavarasan

                                  For Respondent-1       :    Mr.D.Suriya Narayanan,
                                                              Additional Government Pleader.

                                  For Respondents-2to4 : Mr.John Kennedy

                                  For Respondent-5       : Mr.V.Stalin for M/s.Row and
                                                            Reddy.

                                  For Respondent-6           : Mr.K.M.Ramesh

                                                     ORDER

The learned counsel appearing on behalf of the writ petitioner sought permission of this Court to withdraw this writ petition and he has also made an endorsement in the writ petition to the said effect.

http://www.judis.nic.in 3

2. Recording the said submissions and the endorsement made by the learned counsel for the writ petitioner, this Writ Petition is dismissed as withdrawn. However, there shall be no order as to costs.

Consequently, connected miscellaneous petitions are also dismissed.

18-03-2019 Index:Yes.

Internet: Yes.

Speaking Order/Non-Speaking Order. Svn To

1.The Principal Secretary to Government, State of Tamil Nadu, Home, Prohibition and Excise Department, Secretariat, Fort St. George, Chennai-600 009.

2.The Managing Director, TASMAC Ltd., 4th Floor, CMDA Tower-II, Gandhi Irwin Bridge Road, Egmore, Chennai-600 008.

3.The Senior Regional Manager, Tamil Nadu State Marketing Corporation Ltd., (TASMAC), Trichy Region, Trichy.

http://www.judis.nic.in 4 S.M.SUBRAMANIAM, J.

Svn

4.The District Manager, TASMAC Ltd., Ariyalur, Ariyalur District.

5.General Secretary, TASMAC Uzhiyar Manila Sammelanam, Reg. No.3239/CNI, No.27, Mosque Street, Chepauk, Chennai.

WP 21847 of 2018 18-03-2019 http://www.judis.nic.in