Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 192] [Entire Act] Bengal Presidency - Subsection Section 192(e) in Police Regulations, Bengal , 1943 (e)The officer preparing the daily report in the absence of the Circle Inspector shall send on all important papers to the Circle Inspector and shall not dispose of them himself.