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Delhi High Court - Orders

Om Prakash Gupta & Anr vs Anjani Gupta & Anr on 10 September, 2021

Author: Yogesh Khanna

Bench: Yogesh Khanna

                                $~18 to 21 (04 Cases-Common)
                                *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +     CRL.M.C. 5188/2013, CRL. M.A. Nos. 18680/2013, 2588/2014,
                                      13863/2015, 13028/2016, 14219/2016, 15076/2016, 3921/2018,
                                      31742/2019 & 10828/2021
                                      OM PRAKASH GUPTA & ANR.                       ..... Petitioners
                                                       Through:   Mr.Puneet Goel, Mr.Anurag Jain, and
                                                                  Mr.Alok Gupta, Advocates with
                                                                  petitioner No.1 in person.
                                                       versus
                                      ANJANI GUPTA & ANR.                        ..... Respondents
                                                       Through:   Mr.Abhishek Chhabra, Mr.S.S.Rana,
                                                                  Advocates for R1 with R1 in person.
                                                                  Mr.Kamal Kumar Ghai, APP for State.
                                +     CRL.M.C. 2120/2018 & CRL.M.A. 7553/2018, 10827/2021
                                +     CRL.M.C. 1775/2020 & CRL.M.A. 12394/2020
                                +     CRL.M.C. 819/2021 & CRL.M.A. 4035/2021, 5530/2021
                                      ANJANI GUPTA                                      ..... Petitioner
                                                       Through:   Mr.Abhishek Chhabra, Mr.S.S.Rana,
                                                                  Advocates with petitioner in person.
                                                       versus
                                      THE STATE ( NCT OF DELHI) & ANR                   ..... Respondents
                                                       Through:   Mr.Kamal Kumar Ghai, APP for State
                                                                  with SI Ranvijay, PS Kotwali and SI
                                                                  Lavkesh Kumar, PS. Preet Vihar.
                                                                  Mr.Puneet Goel, Mr.Anurag Jain, and
                                                                  Mr.Alok Gupta, Advocates for R2 with
                                                                  R2 in person.
                                      CORAM:
                                      HON'BLE MR. JUSTICE YOGESH KHANNA
                                                       ORDER

% 10.09.2021

1. At request, list for further Chamber hearing on 29.10.2021 at 02.30PM.

YOGESH KHANNA, J. SEPTEMBER 10, 2021 M Signature Not Verified Digitally Signed By:VIJAYA LAKSHMI DOBHAL Signing Date:10.09.2021 17:27