Delhi High Court - Orders
Om Prakash Gupta & Anr vs Anjani Gupta & Anr on 10 September, 2021
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~18 to 21 (04 Cases-Common)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 5188/2013, CRL. M.A. Nos. 18680/2013, 2588/2014,
13863/2015, 13028/2016, 14219/2016, 15076/2016, 3921/2018,
31742/2019 & 10828/2021
OM PRAKASH GUPTA & ANR. ..... Petitioners
Through: Mr.Puneet Goel, Mr.Anurag Jain, and
Mr.Alok Gupta, Advocates with
petitioner No.1 in person.
versus
ANJANI GUPTA & ANR. ..... Respondents
Through: Mr.Abhishek Chhabra, Mr.S.S.Rana,
Advocates for R1 with R1 in person.
Mr.Kamal Kumar Ghai, APP for State.
+ CRL.M.C. 2120/2018 & CRL.M.A. 7553/2018, 10827/2021
+ CRL.M.C. 1775/2020 & CRL.M.A. 12394/2020
+ CRL.M.C. 819/2021 & CRL.M.A. 4035/2021, 5530/2021
ANJANI GUPTA ..... Petitioner
Through: Mr.Abhishek Chhabra, Mr.S.S.Rana,
Advocates with petitioner in person.
versus
THE STATE ( NCT OF DELHI) & ANR ..... Respondents
Through: Mr.Kamal Kumar Ghai, APP for State
with SI Ranvijay, PS Kotwali and SI
Lavkesh Kumar, PS. Preet Vihar.
Mr.Puneet Goel, Mr.Anurag Jain, and
Mr.Alok Gupta, Advocates for R2 with
R2 in person.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 10.09.2021
1. At request, list for further Chamber hearing on 29.10.2021 at 02.30PM.
YOGESH KHANNA, J. SEPTEMBER 10, 2021 M Signature Not Verified Digitally Signed By:VIJAYA LAKSHMI DOBHAL Signing Date:10.09.2021 17:27