Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21A] [Entire Act] State of Punjab - Subsection Section 21A(2) in The Punjab Official Trustees Rules, 1966 (2)The accounts of the Official Trustee in regard to trusts under administration shall be balanced every half-year, viz., 30th June and 31st December.
