Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Bihar - Subsection

Section 66(a) in The Bihar Government Estates (Khas-Mahal) Manual, 1953

(a)Voluntary payment to the tahsildar by cash or money-order.