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[Cites 0, Cited by 0] [Section 1] [Entire Act]

NCT Delhi - Subsection

Section 1(v) in The Constitution of Delhi Water Board

(v)"Delhi Water Supply and Sewage Disposal Undertaking" means the Delhi Water Supply and Sewage Disposal Undertaking defined under Clause (14) of Section 2 of the Delhi Municipal Corporation Act, 1957, (Central Act 66 of 1957).