Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(4) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

(4)The documents/information required to be submitted for surrender of certificate of registration is as per Schedule III - Form AA to these regulations.