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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Bengal Presidency - Subsection

Section 12(c) in Land Registration Act, 1876

(c)name of every local division and mauza in which lands of the property are situated, with area in each mauza, and a reference to the local division and number under which each mauza is entered under the local division on the mauzawar register;