Supreme Court - Daily Orders
Principal Commissioner Of Income Tax 1 vs Kamlesh Chandra Sharma on 22 September, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.26+70 COURT NO.15 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32045/2023
(Arising out of impugned final judgment and order dated 22-02-2023
in WT No. 1482/2022 passed by the High Court of Judicature at
Allahabad)
PRINCIPAL COMMISSIONER OF INCOME TAX 1 & ANR. Petitioner(s)
VERSUS
KAMLESH CHANDRA SHARMA Respondent(s)
(FOR ADMISSION and I.R. and IA No.181531/2023-CONDONATION OF DELAY
IN FILING and IA No.181532/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
WITH
Diary No(s). 33345/2023 (XI)
(FOR ADMISSION and I.R. and IA No.186150/2023-CONDONATION OF DELAY
IN FILING and IA No.186155/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) Dy.30125/2023
(FOR ADMISSION and I.R. and IA No.176278/2023-CONDONATION OF DELAY
IN FILING and IA No.176279/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
WITH
Diary No(s). 32356/2023 (XI)
(FOR ADMISSION and I.R. and IA No.188241/2023-CONDONATION OF DELAY
IN FILING and IA No.188242/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 22-09-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. N Venkatraman, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. Shashank Bajpai, Adv.
Mr. Vedansh Anand, Adv.
Signature Not Verified
Mr. Udai Khanna, Adv.
Digitally signed by
RADHA SHARMA
Date: 2023.09.23
Mr. V C Bharathi, Adv.
12:09:39 IST
Reason: Mr. Rupesh Kumar, Adv.
Mrs. Archana Pathak Dave, Adv.
Mr. Gibran Naushad, Adv.
1
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice to the respondent(s).
Tag along with SLP (C) No.6706/2023.
(RADHA SHARMA) (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH) 2