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State of Kerala - Section

Section 58 in Kerala University of Health Sciences Act, 2010

58. Application of provisions of Kerala University Act, 1974.

- Except as otherwise provided in this Act, the provisions of sections 51 to 68 of the Kerala University Act, 1974 (Act 17 of 1974) in respect of affiliated private aided colleges shall apply in the case of private aided colleges affiliated to the University.