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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(1) in The West Bengal Factories Rules, 1958

(1)Every application for renewal shall be submitted as nearly as possible in Form No.2, induplicate, to the Chief Inspector, on or before the 31 December of the year prior to that to which the application relates.