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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 16(1) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(1)There shall be a Dean of each Faculty who shall be appointed by the Chancellor or the Vice-Chancellor for a period of three years in such manner as may be prescribed by the Statutes.