Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(1) in Rules Under The Indian Oaths Act, 1873 (1)Commissioners of Oaths appointed under clause (b) of subsection (1) of Section 297 of the Code of Criminal Procedure, 1973 by the High Court or Courts of Sections.
