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[Entire Act]
State of Bihar - Section
Section 13 in The Bihar Municipal Act, 2007
13. Composition of Municipality.
- Each Municipality shall consist of such number of Councillors/wards within the maximum limit as are specified in the Table below determined by the State Government.The Table| Number of Councillors/Wards | |||
| Population range | Minimum | Incremental Number | Maximum |
| Municipal Corporation | |||
| Above 10 lakhAbove 5 lakh upto 10 lakhAbove 2 lakh upto 5 lakh | 675745 | One additional Councillor for every75,000 above 10 lakhOne additional Councillor for every50,000 above 5 lakhOne additional Councillor for every 25,000 above 2 lakh | 756757 |
| Municipal Councils | |||
| Class 'A' Municipal CouncilClass 'B' Municipal CouncilClass 'C' Municipal Council | 423725 | One additional Councillor for every15,000 above 1,50,000One additional Councillor for every10,000 above 1 lakhOne additional Councillor for every 5,000 above 40,000 | 454237 |
| Nagar Panchayat | |||
| Nagar Panchayat | 10 | One additional Member for every 2,000 above 12,000 | 25 |