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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Madhya Pradesh - Subsection

Section 40(3) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(3)The Executive Council may modify or annul any regulations made under this section by any authority, Committee or body other than the Court:Provided that any authority, Committee or body of the University which is not satisfied with any modification or annulment may appeal to the Co-ordination Committee whose decision in this matter shall be final.