Section 15 in The West Bengal Restriction on Construction in Unsafe Areas Act, 1979
15. Repeal and savings.
(1)The West Bengal Restriction on Construction in Unsafe Areas Ordinance, 1979, is hereby repealed.(2)Anything done or any action taken under the West Bengal Restriction on Construction in Unsafe Areas Ordinance, 1979, shall be deemed to have been validly done or taken under this Act as if this Act had commenced on the 13th day of June, 1979.
