Bombay High Court
Bank Of India Zonal Office Inodre Zone ... vs Bhatia Industries And Infrastructure ... on 3 January, 2023
Author: R.I. Chagla
Bench: R.I. Chagla
P5-IA-108-22.doc
Sharayu Khot.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 108 OF 2022
CRR/14/2017
IN
NOTICE OF MOTION (L) NO. 2993 OF 2015
IN
APPEAL (L) NO. 794 OF 2015
IN
JUDGES ORDER NO. 215 OF 2014
IN
EXECUTION APPLICATION NO. 240 OF 2011
IN
FOREIGN AWARD DATED 17th January 2011
Bank of India, Indore ...Applicant
In the matter of
Bhatia Industries & Infrastructure Ltd.,
Chennai ...Appellant
Versus
Asian Natural Resources (India) Ltd. Indore &
Anr. ...Respondent
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Mr. Kezer Kharawala i/by Lex Juris for the Applicant.
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CORAM : R.I. CHAGLA J
DATE : 3 January 2023
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P5-IA-108-22.doc
ORDER :
1. Not on board. Taken on board by way of Praecipe.
2. This matter shall not be placed before the Bench in which R.I. Chagla, J. is a member.
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