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Bombay High Court

Bank Of India Zonal Office Inodre Zone ... vs Bhatia Industries And Infrastructure ... on 3 January, 2023

Author: R.I. Chagla

Bench: R.I. Chagla

                                                                          P5-IA-108-22.doc

Sharayu Khot.
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      ORDINARY ORIGINAL CIVIL JURISDICTION

                          INTERIM APPLICATION NO. 108 OF 2022
                                          CRR/14/2017
                                                IN
                         NOTICE OF MOTION (L) NO. 2993 OF 2015
                                                IN
                                    APPEAL (L) NO. 794 OF 2015
                                                IN
                              JUDGES ORDER NO. 215 OF 2014
                                                IN
                       EXECUTION APPLICATION NO. 240 OF 2011
                                                IN
                         FOREIGN AWARD DATED 17th January 2011


      Bank of India, Indore                                       ...Applicant

                In the matter of

      Bhatia Industries & Infrastructure Ltd.,
      Chennai                                                     ...Appellant

                Versus

      Asian Natural Resources (India) Ltd. Indore &
      Anr.                                                        ...Respondent

                                             ----------
      Mr. Kezer Kharawala i/by Lex Juris for the Applicant.
                                             ----------

                                             CORAM : R.I. CHAGLA J

                                               DATE       : 3 January 2023

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                                                         P5-IA-108-22.doc


ORDER :

1. Not on board. Taken on board by way of Praecipe.

2. This matter shall not be placed before the Bench in which R.I. Chagla, J. is a member.

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