Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 9 December, 2016
CRA-3657-2016 (NETRAPAL SINGH Vs THE STA TE 0F MADHYA PRADESH) 09- 1 2-20 1 6 None for the appellant. Learned counsel for the State informs that the case diary is not available.
List in next week.
(ATUL SREEDHARAN) JUDGE