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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of West Bengal - Subsection

Section 64(1)(a) in The West Bengal Panchayat Act, 1957

(a)inspect or cause to be inspected any immovable property used or occupied by an Anchal Panchayat or a Gram Panchayat or any work in progress under the direction of the Gram Panchayat, Anchal Panchayat or a Joint Committee;