Delhi High Court - Orders
Commissioner Of Income Tax ... vs M/S Expeditors International Of ... on 5 August, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~1, 2, 14, 15, 16, 17 & 23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
1
+ ITA 202/2022
COMMISSIONER OF INCOME TAX INTERNATIONAL TAX- 1
NEW DELHI ..... Appellant
Through: Mr. Puneet Rai, Sr. Standing Counsel
for Revenue.
versus
M/S EXPEDITORS INTERNATIONAL OF WASHINGTON INC
..... Respondent
Through: Mr. Deepak Chopra, Mr. Rohan
Khare and Mr. Priyam Bhatnagar,
Advocates.
2
+ ITA 205/2022
COMMISSIONER OF INCOME TAX (INTERNATIONAL
TAXATION-1), NEW DELHI ..... Appellant
Through: Mr. Puneet Rai, Sr. Standing Counsel
for Revenue.
versus
M/S EXPEDITORS INTERNATIONAL OF WASHINGTON INC
..... Respondent
Through: Mr. Deepak Chopra, Mr. Rohan
Khare and Mr. Priyam Bhatnagar,
Advocates.
14
+ ITA 246/2022
THE COMMISSIONER OF INCOME TAX (INTERNATIONAL
TAX)-1 NEW DELHI ..... Appellant
Through: Mr. Puneet Rai, Sr. Standing Counsel
for Revenue.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:06.08.2022
15:52:51
versus
M/S EXPEDITORS INTERNATIONAL OF WASHINGTON INC
..... Respondent
Through: Mr. Deepak Chopra, Mr. Rohan
Khare and Mr. Priyam Bhatnagar,
Advocates.
15
+ ITA 247/2022
THE COMMISSIONER OF INCOME TAX (INTERNATIONAL
TAX)-1 NEW DELHI ..... Appellant
Through: Mr. Puneet Rai, Sr. Standing Counsel
for Revenue.
versus
M/S EXPEDITORS INTERNATIONAL OF WASHINGTON INC
..... Respondent
Through: Mr. Deepak Chopra, Mr. Rohan
Khare and Mr. Priyam Bhatnagar,
Advocates.
16
+ ITA 248/2022
THE COMMISSIONER OF INCOME TAX (INTERNATIONAL
TAX)-1 NEW DELHI ..... Appellant
Through: Mr. Puneet Rai, Sr. Standing Counsel
for Revenue.
versus
M/S EXPEDITORS INTERNATIONAL OF WASHINGTON INC
..... Respondent
Through: Mr. Deepak Chopra, Mr. Rohan
Khare and Mr. Priyam Bhatnagar,
Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:06.08.2022
15:52:51
17
+ ITA 249/2022
THE COMMISSIONER OF INCOME TAX (INTERNATIONAL
TAX)-1 NEW DELHI ..... Appellant
Through: Mr. Puneet Rai, Sr. Standing Counsel
for Revenue.
versus
M/S EXPEDITORS INTERNATIONAL OF WASHINGTON INC
..... Respondent
Through: Mr. Deepak Chopra, Mr. Rohan
Khare and Mr. Priyam Bhatnagar,
Advocates.
23
+ ITA 263/2022
THE COMMISSIONER OF INCOME TAX (INTERNATIONAL
TAX)-1 NEW DELHI ..... Appellant
Through: Mr. Puneet Rai, Sr. Standing Counsel
for Revenue.
versus
M/S EXPEDITORS INTERNATIONAL OF WASHINGTON INC
..... Respondent
Through: Mr. Deepak Chopra, Mr. Rohan
Khare and Mr. Priyam Bhatnagar,
Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 05.08.2022 At the request of learned counsel for the respondent, adjourned to 20th September, 2022.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:06.08.2022 15:52:51The respondent is directed to file short note of submissions within four weeks.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J AUGUST 05, 2022/msh Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:06.08.2022 15:52:51