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[Cites 0, Cited by 0] [Section 78(3)] [Section 78] [Entire Act]

State of Jharkhand - Subsection

Section 78(3)(b) in Jharkhand Panchayat Raj Act, 2001

(b)May make over management of public uncultivated (Parti) land, grazing ground or vacant land situate in Panchayat area to a Gram Panchayat;