Supreme Court - Daily Orders
The Member Secretary Tamil Nadu ... vs Muthuraman on 7 December, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.13 COURT NO.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 28413/2018
(Arising out of impugned final judgment and order dated 05-02-2018
in WAMD No. 170/2018 passed by the High Court Of Judicature At
Madras At Madurai)
THE MEMBER SECRETARY, TAMIL NADU
UNIFORMED SERVICES RECRUITMENT BOARD & ANR. Petitioner(s)
VERSUS
MUTHURAMAN Respondent(s)
(Application for exemption from filing O.T. )
Date : 07-12-2018 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. M. Yogesh Kanna, AOR
Ms. Meha Aggarwal, Adv.
Mr. S. Raja Rajeshwarn, Adv.
Mr. S. Partha Sarathi, Adv.
For Respondent(s) Mrs. V. Mohana, Sr. Adv.
Ms. Aswathi M.k., AOR
Mrs. R. Mahalakshmi, Adv.
Mr. Dharmadra Kumar Yadav, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
Pending application is disposed of.
(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2018.12.08 10:39:22 IST Reason: