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State of Sikkim - Section

Section 13 in Sikkim Fire Services Act, 1981

13. Police officers to aid the fire brigade.

- Police officers of all grades shall be authorised and bound to aid the fire brigade in the execution of its duties and may, close any street in or near which a fire has taken place, and also on their own motion or on the request of the Director or any member of the fire brigade, remove any person who by his presence interferes with or impedes the due operation of the fire brigade.