Allahabad High Court
West Watch Company Through Its ... vs Judge Small Causes / Prescribed ... on 21 January, 2010
Court No. - 19 Case :- RENT CONTROL No. - 50 of 2009 Petitioner :- West Watch Company Through Its Proprietor Respondent :- Judge Small Causes / Prescribed Authority Lucknow Petitioner Counsel :- J .P.Mathur Respondent Counsel :- C.S.C.,Anurag Srivastava Hon'ble S.C. Chaurasia J.
List has been revised.
The learned counsel for the petitioner prays for and is granted two weeks further time to file rejoinder affidavit. List thereafter.
Order Date :- 21.1.2010 psd