Madhya Pradesh High Court
Pawan Giri vs The State Of Madhya Pradesh on 23 September, 2023
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 4205 of 2023 (PAWAN GIRI Vs THE STATE OF MADHYA PRADESH) Dated : 23-09-2023 List the matter along with Cr.A.No.6482 of 2023.
(SANJEEV S KALGAONKAR) JUDGE Rks Signature Not Verified Signed by: RAM KUMAR SHARMA Signing time: 23/09/2023 6:00:33 PM