Bombay High Court
Omega Rolling Mills Pvt. Ltd vs The Chairman, Metal And Paper Markets ... on 29 October, 2018
Author: Sadhana S. Jadhav
Bench: S.S. Jadhav
1
1p.wpst.31300.18.doc
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE SIDE
CIVIL WRIT PETITION st. NO. 31300 OF 2018
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Office Notes, Office Memoranda of Court's or Judge's Orders Coram, appearances, Court's Orders or directions and Registrar's Orders Mr. Malush Shukla I/b. Mr. Niraj Prajapati, advocate for petitioner.
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CORAM :SMT. SADHANA S. JADHAV, J DATE : OCTOBER 29, 2018 P.C.:-
1 Not on board. Upon mentioning taken on board.
2 Liberty to move vacation court.
(SMT. SADHANA S. JADHAV, J) .....
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