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State of Assam - Section

Section 70 in Assam Excise Rules, 1945

70. Bottled liquor to be removed from godown within three months-Pass necessary for removal of liquor.

- The licensee shall remove all bottled liquor from an approved godown within three months after it is bottled. No liquor shall be removed from a warehouse or a godown except under a pass granted by the Excise Officer-in-charge.