Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Haryana - Subsection

Section 19(c) in The Haryana Relief of Agricultural Indebtedness Act, 1976

(c)any suit for declaration or any suit or application for injunction affecting any proceedings under this Act before a debt settlement officer.