Bombay High Court
Khinjibhai Harjivanbhai Patadia vs The Municipal Corporation Of Greater ... on 6 October, 2023
Author: G.S. Patel
Bench: G.S. Patel
Board Sr.No.:-934
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2460 OF 2022
Khimjibhai Harjivanbhai Patadia ....PETITIONER
V/S
State Of Maharashtra And 2 Ors ....RESPONDENT
WITH WRIT PETITION NO. 217 OF 2023 Khinjibhai Harjivanbhai Patadia ....PETITIONER V/S The Municipal Corporation Of Greater Mumbai ....RESPONDENT And 3 Others WITH CONTEMPT PETITION IN WRIT PETITION LODGING NO. 19786 OF 2022 In WRIT PETITION 2460 OF 2022 Khimjibhai Harjivanbhai Patadia ....PETITIONER V/S State Of Maharashtra And 5 Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 6th October, 2023 Page 1/2 ::: Uploaded on - 07/10/2023 ::: Downloaded on - 08/10/2023 03:02:59 ::: P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 23/10/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 07/10/2023 ::: Downloaded on - 08/10/2023 03:02:59 :::