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Bengal Presidency - Section

Section 782 in Police Regulations, Bengal , 1943

782. Pay and special pay of buglers and bugler boys. [§ 2, Act V, 1861, read with § 243 of the Government of India Act, 1935].

- The pay of bugler boys of not less than 15 years of age who may be recruited for training as buglers will be Rs. 36 a month. On attaining the age of 18 they shall draw the full pay of a constable and the special pay of Rs. 2 a month of a bugler when this is available.They shall count service for increments from the date from which they draw full pay as constables.Regarding compensatory allowance see Appendix XLVII.