Appellate Tribunal For Electricity
Ayana Ananthapuramu Solar Private ... vs Andhra Pradesh Electricity Regulatory ... on 27 February, 2020
APPELLATE TRIBUNAL FOR ELECTRICITY AT NEW DELHI
(ORIGINAL JURISDICTION)
ORIGINAL PETITION NOS. 1, 2, 3, 4, 5 & 6 OF 2019
Dated : 27th February, 2020
PRESENT: HON'BLE MRS. JUSTICE MANJULA CHELLUR, CHAIRPERSON
HON'BLE MR. S.D. DUBEY, TECHNICAL MEMBER
IN THE MATTERS OF :
ORIGINAL PETITION NO. 1 OF 2019
Ayana Ananthapuramu Solar Private Limited
3rd Floor, Sheraton Grand Hotel,
Brigade Gateway,
26/1, Dr. Rajkumar Road,
Malleswaram (West),
Bangalore - 560 055. .... PETITIONER
Versus
1. Andhra Pradesh Electricity Regulatory Commission,
Through Secretary
11-4-660, 4th Floor, Singareni Bhavan,
Red Hills Road, Khairatabad,
Hyderabad, Telangana - 500 004.
2. NTPC Limited
Through Chairperson / Managing Director
7, Institutional Area, Core - 7,
Page 1 of 12
Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019
SCOPE Complex, Lodhi Road,
New Delhi - 110 003.
3. Southern Power Distribution Company of
Andhra Pradesh Limited
Through Chairperson / Managing Director
19-13-65/A, Srinivasapuram
Tiruchanoor Road, Tirupati - 517 503.
4. Eastern Power Distribution Company of
Andhra Pradesh Limited
Through Chairperson / Managing Director
P & T Colony, Seethammadhara,
Visakhapatnam,
Andhra Pradesh.
5. Andhra Pradesh Solar Power Corporation
Private Limited
Through Chairperson / Managing Director
H. No. 6-3-856/A/3, Sadat Manzil Compound,
Neeraj Public School Lane,
Opposite to Green Park Hotel,
Ameerpet, Hyderabad - 500016.
6. Ministry of New and Renewable Energy
Through Principal Secretary
Block-14, CGO Complex,
Lodhi Road, New Delhi - 110003. .... RESPONDENTS
Counsel for the Petitioner(s) : Mr. Basava Prabhu S. Patil, Sr. Adv.
Mr. Hemant Sahai
Mr. Aditya K. Singh
Ms. Anukriti Jain
Ms. Molshree Bhatnagar
Ms. Puja Priyadarshini
Counsel for the Respondent(s) : Mr. M. G. Ramachandran, Sr. Adv.
Ms. Ranjitha Ramachandran
Ms. Poorva Saigal
Ms. Anushree Bardhan
Mr. Shubham Arya
Ms. Tanya Sareen
Mr. Arvind Kumar Dubey for R-2
2
Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019
Mr. B. Adinarayana Rao, Sr. Adv.
Mr. Rakesh Kumar Sharma
Mr. Nishant for R-3 & 4
Mr. Brahmanandam (Rep.) for R-5
ORIGINAL PETITION NO. 2 OF 2019
SB Energy Solar Private Limited
1st Floor, Worldmark-2, Asset Area-8,
Hospitality District, Aerocity,
NH-8, Delhi - 110037. .... PETITIONER
Versus
1. Andhra Pradesh Electricity Regulatory Commission,
Through Secretary
11-4-660, 4th Floor, Singareni Bhavan,
Red Hills Road, Khairatabad,
Hyderabad, Telangana - 500 004.
2. NTPC Limited
Through Chairperson / Managing Director
7, Institutional Area, Core - 7,
SCOPE Complex, Lodhi Road,
New Delhi - 110 003.
3. Southern Power Distribution Company of
Andhra Pradesh Limited
Through Chairperson / Managing Director
19-13-65/A, Srinivasapuram
Tiruchanoor Road, Tirupati - 517 503.
4. Eastern Power Distribution Company of
Andhra Pradesh Limited
Through Chairperson / Managing Director
P & T Colony, Seethammadhara,
Visakhapatnam,
Andhra Pradesh - 531022.
3
Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019
5. Andhra Pradesh Solar Power Corporation
Private Limited
Through Chairperson / Managing Director
H. No. 6-3-856/A/3, Sadat Manzil Compound,
Neeraj Public School Lane,
Opposite to Green Park Hotel,
Ameerpet, Hyderabad - 500016.
6. Ministry of New and Renewable Energy
Through Principal Secretary
Block-14, CGO Complex,
Lodhi Road, New Delhi - 110003. .... RESPONDENTS
Counsel for the Petitioner(s) : Mr. Basava Prabhu S. Patil, Sr. Adv.
Mr. Hemant Sahai
Mr. Aditya K. Singh
Ms. Anukriti Jain
Ms. Molshree Bhatnagar
Ms. Puja Priyadarshini
Counsel for the Respondent(s) : Mr. M. G. Ramachandran, Sr. Adv.
Ms. Ranjitha Ramachandran
Ms. Poorva Saigal
Ms. Anushree Bardhan
Mr. Shubham Arya
Ms. Tanya Sareen
Mr. Arvind Kumar Dubey for R-2
Mr. B. Adinarayana Rao, Sr. Adv.
Mr. Rakesh Kumar Sharma
Mr. Nishant for R-3 & 4
Mr. Brahmanandam (Rep.) for R-5
ORIGINAL PETITION NO. 3 OF 2019
SB Energy Seven Private Limited
Through Authorised Signatory,
1st Floor, Worldmark-2, Asset Area-8,
Hospitality District, Aerocity,
NH-8, New Delhi - 110037. .... PETITIONER
4
Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019
Versus
1. Andhra Pradesh Electricity Regulatory Commission,
Through Secretary
11-4-660, 4th Floor, Singareni Bhavan,
Red Hills Road, Khairatabad,
Hyderabad, Telangana - 500 004.
2. Solar Energy Corporation of India Limited.
Through Managing Director
1st Floor, A-Wing, D-3,
District Centre, Saket,
New Delhi - 110017.
3. Southern Power Distribution Company of
Andhra Pradesh Limited
Through Chairperson / Managing Director
19-13-65/A, Srinivasapuram
Tiruchanoor Road, Tirupati - 517 503.
4. Eastern Power Distribution Company of
Andhra Pradesh Limited
Through Chairperson / Managing Director
P & T Colony, Seethammadhara,
Visakhapatnam,
Andhra Pradesh - 531022.
5. Andhra Pradesh Solar Power Corporation
Private Limited
Through Chairperson / Managing Director
H. No. 6-3-856/A/3, Sadat Manzil Compound,
Neeraj Public School Lane,
Opposite to Green Park Hotel,
Ameerpet, Hyderabad - 500016.
6. Ministry of New and Renewable Energy
Through Principal Secretary
Block-14, CGO Complex,
Lodhi Road, New Delhi - 110003. .... RESPONDENTS
5
Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019
Counsel for the Petitioner(s) : Mr. Basava Prabhu S. Patil, Sr. Adv.
Mr. Hemant Sahai
Mr. Aditya K. Singh
Ms. Anukriti Jain
Ms. Molshree Bhatnagar
Ms. Puja Priyadarshini
Counsel for the Respondent(s) : Mr. M. G. Ramachandran, Sr. Adv.
Ms. Ranjitha Ramachandran
Ms. Poorva Saigal
Ms. Anushree Bardhan
Mr. Shubham Arya
Ms. Tanya Sareen
Mr. Arvind Kumar Dubey for R-2
Mr. B. Adinarayana Rao, Sr. Adv.
Mr. Rakesh Kumar Sharma
Mr. Nishant for R-3 & 4
Mr. Brahmanandam (Rep.) for R-5
ORIGINAL PETITION NO. 4 OF 2019
Sprng Agnitra Private Limited
Unit No. FF-48 A, First Floor,
Omaxe Square, Plot No. 14,
Jasola District Centre,
New Delhi. .... PETITIONER
Versus
1. Andhra Pradesh Electricity Regulatory Commission,
Through Secretary
11-4-660, 4th Floor, Singareni Bhavan,
Red Hills Road, Khairatabad,
Hyderabad, Telangana - 500 004.
2. Southern Power Distribution Company of
Andhra Pradesh Limited
Through Chairperson / Managing Director
6
Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019
19-13-65/A, Srinivasapuram
Tiruchanoor Road, Tirupati - 517 503.
3. Eastern Power Distribution Company of
Andhra Pradesh Limited
Through Chairperson / Managing Director
P & T Colony, Seethammadhara,
Visakhapatnam,
Andhra Pradesh - 531022.
4. NTPC Limited
Through Chairperson / Managing Director
7, Institutional Area, Core - 7,
SCOPE Complex, Lodhi Road,
New Delhi - 110 003.
5. Andhra Pradesh Solar Power Corporation
Private Limited
Through Chairperson / Managing Director
H. No. 6-3-856/A/3, Sadat Manzil Compound,
Neeraj Public School Lane,
Opposite to Green Park Hotel,
Ameerpet, Hyderabad - 500016.
6. Ministry of New and Renewable Energy
Through Principal Secretary
Block-14, CGO Complex,
Lodhi Road, New Delhi - 110003. .... RESPONDENTS
Counsel for the Petitioner(s) : Mr. Basava Prabhu S. Patil, Sr. Adv.
Mr. Hemant Sahai
Mr. Aditya K. Singh
Ms. Anukriti Jain
Ms. Molshree Bhatnagar
Ms. Puja Priyadarshini
Counsel for the Respondent(s) : Mr. B. Adinarayana Rao, Sr. Adv.
Mr. Rakesh Kumar Sharma
Mr. Nishant for R-2 & 3
Mr. M. G. Ramachandran, Sr. Adv.
Ms. Ranjitha Ramachandran
7
Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019
Ms. Poorva Saigal
Ms. Anushree Bardhan
Mr. Shubham Arya
Ms. Tanya Sareen
Mr. Brahmanandam (Rep.) for R-5
ORIGINAL PETITION NO. 5 OF 2019
Sprng Soura Kiran Vidyut Private Limited
Unit No. FF-48 A, First Floor,
Omaxe Square, Plot No. 14,
Jasola District Centre,
New Delhi. .... PETITIONER
Versus
1. Andhra Pradesh Electricity Regulatory Commission,
Through Secretary
11-4-660, 4th Floor, Singareni Bhavan,
Red Hills Road, Khairatabad,
Hyderabad, Telangana - 500 004.
2. Southern Power Distribution Company of
Andhra Pradesh Limited
Through Chairperson / Managing Director
19-13-65/A, Srinivasapuram
Tiruchanoor Road, Tirupati - 517 503.
3. Eastern Power Distribution Company of
Andhra Pradesh Limited
Through Chairperson / Managing Director
P & T Colony, Seethammadhara,
Visakhapatnam,
Andhra Pradesh - 531022.
4. Solar Energy Corporation of India Limited.
Through Chairperson / Managing Director
1st Floor, A-Wing, D-3,
District Centre, Saket,
New Delhi - 110017.
8
Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019
5. Andhra Pradesh Solar Power Corporation Private Limited
Through Chairperson / Managing Director
H. No. 6-3-856/A/3, Sadat Manzil Compound,
Neeraj Public School Lane,
Opposite to Green Park Hotel,
Ameerpet, Hyderabad - 500016.
6. Ministry of New and Renewable Energy
Through Principal Secretary
Block-14, CGO Complex,
Lodhi Road, New Delhi - 110003. .... RESPONDENTS
Counsel for the Petitioner(s) : Mr. Basava Prabhu S. Patil, Sr. Adv.
Mr. Hemant Sahai
Mr. Aditya K. Singh
Ms. Anukriti Jain
Ms. Molshree Bhatnagar
Ms. Puja Priyadarshini
Counsel for the Respondent(s) : Mr. B. Adinarayana Rao, Sr. Adv.
Mr. Rakesh Kumar Sharma
Mr. Nishant for R-2 & 3
Mr. M. G. Ramachandran, Sr. Adv.
Ms. Ranjitha Ramachandran
Ms. Poorva Saigal
Ms. Anushree Bardhan
Mr. Shubham Arya
Ms. Tanya Sareen
Mr. Arvind Kumar Dubey for R-4
Mr. Brahmanandam (Rep.) for R-5
ORIGINAL PETITION NO. 6 OF 2019
Ayana Kadapa Renewable Power Private Limited
Through authorized Signatory
3rd Floor, Sheraton Grand Hotel,
Brigade Gateway Campus, 26/1,
Dr. Rajkumar Road, Malleswaram (West),
Bangalore, Karnataka - 560055. .... PETITIONER
9
Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019
Versus
1. Andhra Pradesh Electricity Regulatory Commission,
Through Secretary
11-4-660, 4th Floor, Singareni Bhavan,
Red Hills Road, Khairatabad,
Hyderabad, Telangana - 500 004.
2. Solar Energy Corporation of India Limited.
Through Managing Director
1st Floor, A-Wing, D-3,
District Centre, Saket,
New Delhi - 110017.
3. Southern Power Distribution Company of
Andhra Pradesh Limited
Through Chairperson / Managing Director
19-13-65/A, Srinivasapuram
Tiruchanoor Road, Tirupati - 517 503.
4. Eastern Power Distribution Company of
Andhra Pradesh Limited
Through Chairperson / Managing Director
P & T Colony, Seethammadhara,
Visakhapatnam,
Andhra Pradesh - 531022.
5. Andhra Pradesh Solar Power Corporation Private Limited
Through Chairperson / Managing Director
H. No. 6-3-856/A/3, Sadat Manzil Compound,
Neeraj Public School Lane,
Opposite to Green Park Hotel,
Ameerpet, Hyderabad - 500016.
6. Ministry of New and Renewable Energy
Through Principal Secretary
Block-14, CGO Complex,
Lodhi Road, New Delhi - 110003. .... RESPONDENTS
Counsel for the Petitioner(s) : Mr. Basava Prabhu S. Patil, Sr. Adv.
Mr. Hemant Sahai
10
Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019
Mr. Aditya K. Singh
Ms. Anukriti Jain
Ms. Molshree Bhatnagar
Ms. Puja Priyadarshini
Counsel for the Respondent(s) : Mr. M. G. Ramachandran, Sr. Adv.
Ms. Ranjitha Ramachandran
Ms. Poorva Saigal
Ms. Anushree Bardhan
Mr. Shubham Arya
Ms. Tanya Sareen
Mr. Arvind Kumar Dubey for R-2
Mr. B. Adinarayana Rao, Sr. Adv.
Mr. Rakesh Kumar Sharma
Mr. Nishant for R-3 & 4
Mr. Brahmanandam (Rep.) for R-5
JUDGMENT
PER HON'BLE MRS. JUSTICE MANJULA CHELLUR, CHAIRPERSON In the light of our Judgment dated 27th February, 2020 in Appeal Nos. 368, 369, 370, 371, 372 and 373 of 2019, these instant Original Petitions are disposed of.
Keep a copy of the Judgment dated 27th February, 2020 in each of these Original Petitions.
11
Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019 Pending IAs if any, shall stand disposed of. No order as to costs.
Pronounced in the Open Court on this the 27th day of February, 2020.
(S.D. Dubey) (Justice Manjula Chellur)
Technical Member Chairperson
REPORTABLE / NON-REPORTABLE
tpd
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