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Appellate Tribunal For Electricity

Ayana Ananthapuramu Solar Private ... vs Andhra Pradesh Electricity Regulatory ... on 27 February, 2020

       APPELLATE TRIBUNAL FOR ELECTRICITY AT NEW DELHI

                       (ORIGINAL JURISDICTION)


          ORIGINAL PETITION NOS. 1, 2, 3, 4, 5 & 6 OF 2019



  Dated : 27th February, 2020




PRESENT: HON'BLE MRS. JUSTICE MANJULA CHELLUR, CHAIRPERSON
         HON'BLE MR. S.D. DUBEY, TECHNICAL MEMBER


  IN THE MATTERS OF :


                   ORIGINAL PETITION NO. 1 OF 2019


  Ayana Ananthapuramu Solar Private Limited
  3rd Floor, Sheraton Grand Hotel,
  Brigade Gateway,
  26/1, Dr. Rajkumar Road,
  Malleswaram (West),
  Bangalore - 560 055.                           ....   PETITIONER

                                Versus

  1. Andhra Pradesh Electricity Regulatory Commission,
     Through Secretary
     11-4-660, 4th Floor, Singareni Bhavan,
     Red Hills Road, Khairatabad,
     Hyderabad, Telangana - 500 004.

  2. NTPC Limited
     Through Chairperson / Managing Director
     7, Institutional Area, Core - 7,



                                                              Page 1 of 12
                                          Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019




   SCOPE Complex, Lodhi Road,
   New Delhi - 110 003.

3. Southern Power Distribution Company of
   Andhra Pradesh Limited
   Through Chairperson / Managing Director
   19-13-65/A, Srinivasapuram
   Tiruchanoor Road, Tirupati - 517 503.

4. Eastern Power Distribution Company of
   Andhra Pradesh Limited
   Through Chairperson / Managing Director
   P & T Colony, Seethammadhara,
   Visakhapatnam,
   Andhra Pradesh.

5. Andhra Pradesh Solar Power Corporation
   Private Limited
   Through Chairperson / Managing Director
   H. No. 6-3-856/A/3, Sadat Manzil Compound,
   Neeraj Public School Lane,
   Opposite to Green Park Hotel,
   Ameerpet, Hyderabad - 500016.

6. Ministry of New and Renewable Energy
   Through Principal Secretary
   Block-14, CGO Complex,
   Lodhi Road, New Delhi - 110003.                   ....     RESPONDENTS

Counsel for the Petitioner(s)   :    Mr. Basava Prabhu S. Patil, Sr. Adv.
                                     Mr. Hemant Sahai
                                     Mr. Aditya K. Singh
                                     Ms. Anukriti Jain
                                     Ms. Molshree Bhatnagar
                                     Ms. Puja Priyadarshini

Counsel for the Respondent(s) :      Mr. M. G. Ramachandran, Sr. Adv.
                                     Ms. Ranjitha Ramachandran
                                     Ms. Poorva Saigal
                                     Ms. Anushree Bardhan
                                     Mr. Shubham Arya
                                     Ms. Tanya Sareen
                                     Mr. Arvind Kumar Dubey for R-2


                                                                                       2
                                            Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019




                                        Mr. B. Adinarayana Rao, Sr. Adv.
                                        Mr. Rakesh Kumar Sharma
                                        Mr. Nishant for R-3 & 4

                                        Mr. Brahmanandam (Rep.) for R-5


                  ORIGINAL PETITION NO. 2 OF 2019

SB Energy Solar Private Limited
1st Floor, Worldmark-2, Asset Area-8,
Hospitality District, Aerocity,
NH-8, Delhi - 110037.                                  ....     PETITIONER

                             Versus

1. Andhra Pradesh Electricity Regulatory Commission,
   Through Secretary
   11-4-660, 4th Floor, Singareni Bhavan,
   Red Hills Road, Khairatabad,
   Hyderabad, Telangana - 500 004.

2. NTPC Limited
   Through Chairperson / Managing Director
   7, Institutional Area, Core - 7,
   SCOPE Complex, Lodhi Road,
   New Delhi - 110 003.

3. Southern Power Distribution Company of
   Andhra Pradesh Limited
   Through Chairperson / Managing Director
   19-13-65/A, Srinivasapuram
   Tiruchanoor Road, Tirupati - 517 503.

4. Eastern Power Distribution Company of
   Andhra Pradesh Limited
   Through Chairperson / Managing Director
   P & T Colony, Seethammadhara,
   Visakhapatnam,
   Andhra Pradesh - 531022.



                                                                                         3
                                            Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019




5. Andhra Pradesh Solar Power Corporation
   Private Limited
   Through Chairperson / Managing Director
   H. No. 6-3-856/A/3, Sadat Manzil Compound,
   Neeraj Public School Lane,
   Opposite to Green Park Hotel,
   Ameerpet, Hyderabad - 500016.

6. Ministry of New and Renewable Energy
   Through Principal Secretary
   Block-14, CGO Complex,
   Lodhi Road, New Delhi - 110003.                     ....     RESPONDENTS

Counsel for the Petitioner(s)     :     Mr. Basava Prabhu S. Patil, Sr. Adv.
                                        Mr. Hemant Sahai
                                        Mr. Aditya K. Singh
                                        Ms. Anukriti Jain
                                        Ms. Molshree Bhatnagar
                                        Ms. Puja Priyadarshini

Counsel for the Respondent(s) :         Mr. M. G. Ramachandran, Sr. Adv.
                                        Ms. Ranjitha Ramachandran
                                        Ms. Poorva Saigal
                                        Ms. Anushree Bardhan
                                        Mr. Shubham Arya
                                        Ms. Tanya Sareen
                                        Mr. Arvind Kumar Dubey for R-2

                                        Mr. B. Adinarayana Rao, Sr. Adv.
                                        Mr. Rakesh Kumar Sharma
                                        Mr. Nishant for R-3 & 4

                                        Mr. Brahmanandam (Rep.) for R-5



                  ORIGINAL PETITION NO. 3 OF 2019

SB Energy Seven Private Limited
Through Authorised Signatory,
1st Floor, Worldmark-2, Asset Area-8,
Hospitality District, Aerocity,
NH-8, New Delhi - 110037.                              ....     PETITIONER


                                                                                         4
                                          Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019




                           Versus

1. Andhra Pradesh Electricity Regulatory Commission,
   Through Secretary
   11-4-660, 4th Floor, Singareni Bhavan,
   Red Hills Road, Khairatabad,
   Hyderabad, Telangana - 500 004.

2. Solar Energy Corporation of India Limited.
   Through Managing Director
   1st Floor, A-Wing, D-3,
   District Centre, Saket,
   New Delhi - 110017.

3. Southern Power Distribution Company of
   Andhra Pradesh Limited
   Through Chairperson / Managing Director
   19-13-65/A, Srinivasapuram
   Tiruchanoor Road, Tirupati - 517 503.

4. Eastern Power Distribution Company of
   Andhra Pradesh Limited
   Through Chairperson / Managing Director
   P & T Colony, Seethammadhara,
   Visakhapatnam,
   Andhra Pradesh - 531022.

5. Andhra Pradesh Solar Power Corporation
   Private Limited
   Through Chairperson / Managing Director
   H. No. 6-3-856/A/3, Sadat Manzil Compound,
   Neeraj Public School Lane,
   Opposite to Green Park Hotel,
   Ameerpet, Hyderabad - 500016.

6. Ministry of New and Renewable Energy
   Through Principal Secretary
   Block-14, CGO Complex,
   Lodhi Road, New Delhi - 110003.                   ....     RESPONDENTS




                                                                                       5
                                         Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019




Counsel for the Petitioner(s)    :   Mr. Basava Prabhu S. Patil, Sr. Adv.
                                     Mr. Hemant Sahai
                                     Mr. Aditya K. Singh
                                     Ms. Anukriti Jain
                                     Ms. Molshree Bhatnagar
                                     Ms. Puja Priyadarshini

Counsel for the Respondent(s) :      Mr. M. G. Ramachandran, Sr. Adv.
                                     Ms. Ranjitha Ramachandran
                                     Ms. Poorva Saigal
                                     Ms. Anushree Bardhan
                                     Mr. Shubham Arya
                                     Ms. Tanya Sareen
                                     Mr. Arvind Kumar Dubey for R-2

                                     Mr. B. Adinarayana Rao, Sr. Adv.
                                     Mr. Rakesh Kumar Sharma
                                     Mr. Nishant for R-3 & 4

                                     Mr. Brahmanandam (Rep.) for R-5



                 ORIGINAL PETITION NO. 4 OF 2019

Sprng Agnitra Private Limited
Unit No. FF-48 A, First Floor,
Omaxe Square, Plot No. 14,
Jasola District Centre,
New Delhi.                                          ....     PETITIONER

                            Versus

1. Andhra Pradesh Electricity Regulatory Commission,
   Through Secretary
   11-4-660, 4th Floor, Singareni Bhavan,
   Red Hills Road, Khairatabad,
   Hyderabad, Telangana - 500 004.

2. Southern Power Distribution Company of
   Andhra Pradesh Limited
   Through Chairperson / Managing Director


                                                                                      6
                                            Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019




   19-13-65/A, Srinivasapuram
   Tiruchanoor Road, Tirupati - 517 503.

3. Eastern Power Distribution Company of
   Andhra Pradesh Limited
   Through Chairperson / Managing Director
   P & T Colony, Seethammadhara,
   Visakhapatnam,
   Andhra Pradesh - 531022.

4. NTPC Limited
   Through Chairperson / Managing Director
   7, Institutional Area, Core - 7,
   SCOPE Complex, Lodhi Road,
   New Delhi - 110 003.

5. Andhra Pradesh Solar Power Corporation
   Private Limited
   Through Chairperson / Managing Director
   H. No. 6-3-856/A/3, Sadat Manzil Compound,
   Neeraj Public School Lane,
   Opposite to Green Park Hotel,
   Ameerpet, Hyderabad - 500016.

6. Ministry of New and Renewable Energy
   Through Principal Secretary
   Block-14, CGO Complex,
   Lodhi Road, New Delhi - 110003.                     ....     RESPONDENTS


Counsel for the Petitioner(s)    :     Mr. Basava Prabhu S. Patil, Sr. Adv.
                                       Mr. Hemant Sahai
                                       Mr. Aditya K. Singh
                                       Ms. Anukriti Jain
                                       Ms. Molshree Bhatnagar
                                       Ms. Puja Priyadarshini

Counsel for the Respondent(s) :        Mr. B. Adinarayana Rao, Sr. Adv.
                                       Mr. Rakesh Kumar Sharma
                                       Mr. Nishant for R-2 & 3

                                       Mr. M. G. Ramachandran, Sr. Adv.
                                       Ms. Ranjitha Ramachandran


                                                                                         7
                                            Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019




                                     Ms. Poorva Saigal
                                     Ms. Anushree Bardhan
                                     Mr. Shubham Arya
                                     Ms. Tanya Sareen
                                     Mr. Brahmanandam (Rep.) for R-5


                ORIGINAL PETITION NO. 5 OF 2019

Sprng Soura Kiran Vidyut Private Limited
Unit No. FF-48 A, First Floor,
Omaxe Square, Plot No. 14,
Jasola District Centre,
New Delhi.                                             ....     PETITIONER

                           Versus

1. Andhra Pradesh Electricity Regulatory Commission,
   Through Secretary
   11-4-660, 4th Floor, Singareni Bhavan,
   Red Hills Road, Khairatabad,
   Hyderabad, Telangana - 500 004.

2. Southern Power Distribution Company of
   Andhra Pradesh Limited
   Through Chairperson / Managing Director
   19-13-65/A, Srinivasapuram
   Tiruchanoor Road, Tirupati - 517 503.

3. Eastern Power Distribution Company of
   Andhra Pradesh Limited
   Through Chairperson / Managing Director
   P & T Colony, Seethammadhara,
   Visakhapatnam,
   Andhra Pradesh - 531022.

4. Solar Energy Corporation of India Limited.
   Through Chairperson / Managing Director
   1st Floor, A-Wing, D-3,
   District Centre, Saket,
   New Delhi - 110017.



                                                                                         8
                                        Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019




5. Andhra Pradesh Solar Power Corporation Private Limited
   Through Chairperson / Managing Director
   H. No. 6-3-856/A/3, Sadat Manzil Compound,
   Neeraj Public School Lane,
   Opposite to Green Park Hotel,
   Ameerpet, Hyderabad - 500016.

6. Ministry of New and Renewable Energy
   Through Principal Secretary
   Block-14, CGO Complex,
   Lodhi Road, New Delhi - 110003.                 ....     RESPONDENTS


Counsel for the Petitioner(s)   :   Mr. Basava Prabhu S. Patil, Sr. Adv.
                                    Mr. Hemant Sahai
                                    Mr. Aditya K. Singh
                                    Ms. Anukriti Jain
                                    Ms. Molshree Bhatnagar
                                    Ms. Puja Priyadarshini

Counsel for the Respondent(s) :     Mr. B. Adinarayana Rao, Sr. Adv.
                                    Mr. Rakesh Kumar Sharma
                                    Mr. Nishant for R-2 & 3

                                    Mr. M. G. Ramachandran, Sr. Adv.
                                    Ms. Ranjitha Ramachandran
                                    Ms. Poorva Saigal
                                    Ms. Anushree Bardhan
                                    Mr. Shubham Arya
                                    Ms. Tanya Sareen
                                    Mr. Arvind Kumar Dubey for R-4

                                    Mr. Brahmanandam (Rep.) for R-5


                 ORIGINAL PETITION NO. 6 OF 2019

Ayana Kadapa Renewable Power Private Limited
Through authorized Signatory
3rd Floor, Sheraton Grand Hotel,
Brigade Gateway Campus, 26/1,
Dr. Rajkumar Road, Malleswaram (West),
Bangalore, Karnataka - 560055.               ....           PETITIONER


                                                                                     9
                                          Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019




                            Versus


1. Andhra Pradesh Electricity Regulatory Commission,
   Through Secretary
   11-4-660, 4th Floor, Singareni Bhavan,
   Red Hills Road, Khairatabad,
   Hyderabad, Telangana - 500 004.

2. Solar Energy Corporation of India Limited.
   Through Managing Director
   1st Floor, A-Wing, D-3,
   District Centre, Saket,
   New Delhi - 110017.

3. Southern Power Distribution Company of
   Andhra Pradesh Limited
   Through Chairperson / Managing Director
   19-13-65/A, Srinivasapuram
   Tiruchanoor Road, Tirupati - 517 503.

4. Eastern Power Distribution Company of
   Andhra Pradesh Limited
   Through Chairperson / Managing Director
   P & T Colony, Seethammadhara,
   Visakhapatnam,
   Andhra Pradesh - 531022.

5. Andhra Pradesh Solar Power Corporation Private Limited
   Through Chairperson / Managing Director
   H. No. 6-3-856/A/3, Sadat Manzil Compound,
   Neeraj Public School Lane,
   Opposite to Green Park Hotel,
   Ameerpet, Hyderabad - 500016.

6. Ministry of New and Renewable Energy
   Through Principal Secretary
   Block-14, CGO Complex,
   Lodhi Road, New Delhi - 110003.                   ....     RESPONDENTS

Counsel for the Petitioner(s)   :    Mr. Basava Prabhu S. Patil, Sr. Adv.
                                     Mr. Hemant Sahai


                                                                                      10
                                          Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019




                                      Mr. Aditya K. Singh
                                      Ms. Anukriti Jain
                                      Ms. Molshree Bhatnagar
                                      Ms. Puja Priyadarshini

Counsel for the Respondent(s) :       Mr. M. G. Ramachandran, Sr. Adv.
                                      Ms. Ranjitha Ramachandran
                                      Ms. Poorva Saigal
                                      Ms. Anushree Bardhan
                                      Mr. Shubham Arya
                                      Ms. Tanya Sareen
                                      Mr. Arvind Kumar Dubey for R-2

                                      Mr. B. Adinarayana Rao, Sr. Adv.
                                      Mr. Rakesh Kumar Sharma
                                      Mr. Nishant for R-3 & 4

                                      Mr. Brahmanandam (Rep.) for R-5




                             JUDGMENT

PER HON'BLE MRS. JUSTICE MANJULA CHELLUR, CHAIRPERSON In the light of our Judgment dated 27th February, 2020 in Appeal Nos. 368, 369, 370, 371, 372 and 373 of 2019, these instant Original Petitions are disposed of.

Keep a copy of the Judgment dated 27th February, 2020 in each of these Original Petitions.

11

Original Petition Nos. 1, 2, 3, 4, 5 & 6 of 2019 Pending IAs if any, shall stand disposed of. No order as to costs.

Pronounced in the Open Court on this the 27th day of February, 2020.





 (S.D. Dubey)                                     (Justice Manjula Chellur)
Technical Member                                         Chairperson


 REPORTABLE / NON-REPORTABLE

tpd




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