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[Cites 0, Cited by 0] [Section 24(9)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(9)(h) in Periyar University Act, 1997

(h)A member of the Syndicate other than ex-officio member, may tender resignation of his membership at any time before the term of his office expires such resignation shall be conveyed to the Chancellor by a letter in writing by the member, and the resignation shall take effect from the date of its acceptance by the Chancellor.