Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 23 in THE CENTRAL SANSKRIT UNIVERSITIES ACT, 2020 23. Board of Studies.— The constitution, powers and functions of the Board of Studies shall be as prescribed by the Statutes.
