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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(1)(iii) in The Khadi And Village Industries Commission Employees (Classification, Control And Appeal) Regulations, 2003

(iii)any other authority specified in this behalf by the Commission by a general or special order, and within such time as may be prescribed in such general or special order;