Supreme Court - Daily Orders
Union Of India vs M/S Ruchi Soya Industries Ltd. on 18 November, 2021
Bench: D.Y. Chandrachud, A.S. Bopanna
SLP(C) D.26479/2020
1
ITEM NO.32 Court 4 (Video Conferencing) SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.26479/2020
(Arising out of impugned final judgment and order dated 28-09-2019
in WP No.4533/2019 28-09-2019 in WP No.4534/2019 passed by the High
Court of Andhra Pradesh at Amravati)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
M/S RUCHI SOYA INDUSTRIES LTD. Respondent(s)
(With appln.(s) for I.R. and IA No.135997/2020-CONDONATION OF DELAY
IN FILING SLP)
WITH S.L.P.(C) No.6197/2021 (III)
(With appln.(s) for I.R. and IA No.54360/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
S.L.P.(C) No.6645/2021 (III)
(With appln.(s) for I.R. and IA No.58800/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
S.L.P.(C) No.6720/2021 (III)
(With appln.(s) for I.R. and IA No.59555/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
S.L.P.(C) No.6008/2021 (III)
(With appln.(s) for I.R. and IA No.52167/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
S.L.P.(C) No.6991/2021 (III)
(With appln.(s) for I.R. and IA No.61982/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
S.L.P.(C) No.5054/2021 (III)
(With appln.(s) for I.R. and IA No.44200/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT
S.L.P.(C) No.6093/2021 (III)
(With appln.(s) for I.R. and IA No.53206/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
S.L.P.(C) No.2358/2021 (XII)
(With appln.(s) for IA No.17814/2021 - EXEMPTION FROM FILING
Signature Not Verified
C/C OF
THE IMPUGNED JUDGMENT)
Digitally signed by
Chetan Kumar
Date: 2021.11.20
S.L.P.(C) No.5533/2021 (III)
12:59:28 IST
Reason:
(With appln.(s) for I.R. and IA No.47673/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
SLP(C) D.26479/2020
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Date : 18-11-2021 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE A.S. BOPANNA
For Petitioner(s) Mr. N. Venkataraman, ASG
Mr. Mukesh Kumar Maroria, AOR
Mr. S.K. Singhania, Adv.
Mr. D.L. Chidanand, Adv.
Ms. Swati Ghildiyal, Adv.
For Respondent(s) Mr. Arvind Datar, Sr. Adv.
Mr. Simranjit Singh, Adv.
Mr. Rajesh Rawal, Adv.
Ms. Iti Sharma, Adv.
Mr. Puneet Sharma, Adv.
Mr. Ashwani Kumar, AOR
Mr. Narendra Mohan Sharma, Adv.
Mr. Ankur Sood, AOR
Mr. Arnab Chatterjee, Adv.
Ms. Romila Mandal, Adv.
Mr. Siddhartha Jain, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1 List the Special Leave Petitions on 20 January 2022.
(CHETAN KUMAR) (SAROJ KUMARI GAUR)
A.R.-cum-P.S. Court Master