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Delhi High Court - Orders

Flying Elephant Studio vs Central Public Works Department (Cpwd) ... on 30 January, 2019

Bench: S. Ravindra Bhat, Prateek Jalan

$~23
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+   W.P.(C) 11565/2018, CM Nos.44754-55/2018 & 48269-
    70/2018

    FLYING ELEPHANT STUDIO            ..... Petitioner
                 Through: Ms. Swathi Sukumar and Mr.
                          Naveen Nagarjuna, Advs.

                     versus

    CENTRAL PUBLIC WORKS DEPARTMENT
    (CPWD) & ORS                       .... Respondents
                 Through: Mr. Rajesh Gogna, CGSC for
                          CPWD.
                          Mr. K. Datta and Mr. Manish
                          Srivastava, Advs. for R-3.
                          Ms. Deboshree Mukherjee,
                          Adv. for R-4.

    CORAM:
    HON'BLE MR. JUSTICE S. RAVINDRA BHAT
    HON'BLE MR. JUSTICE PRATEEK JALAN

                         ORDER

% 30.01.2019 The Division Bench did not assemble today. List on 25.03.2019.

BY ORDER COURT MASTER JANUARY 30, 2019 aj