Delhi High Court - Orders
Flying Elephant Studio vs Central Public Works Department (Cpwd) ... on 30 January, 2019
Bench: S. Ravindra Bhat, Prateek Jalan
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11565/2018, CM Nos.44754-55/2018 & 48269-
70/2018
FLYING ELEPHANT STUDIO ..... Petitioner
Through: Ms. Swathi Sukumar and Mr.
Naveen Nagarjuna, Advs.
versus
CENTRAL PUBLIC WORKS DEPARTMENT
(CPWD) & ORS .... Respondents
Through: Mr. Rajesh Gogna, CGSC for
CPWD.
Mr. K. Datta and Mr. Manish
Srivastava, Advs. for R-3.
Ms. Deboshree Mukherjee,
Adv. for R-4.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 30.01.2019 The Division Bench did not assemble today. List on 25.03.2019.
BY ORDER COURT MASTER JANUARY 30, 2019 aj