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[Cites 0, Cited by 0] [Section 119(2)] [Section 119] [Entire Act]

State of Gujarat - Subsection

Section 119(2)(t) in Gujarat Public Trusts Act, 2011

(t)the honorarium or fees and allowances to be paid to the Chairman, treasurer and members of a committee under subsection (2) of section 67 and the manner in which such honorarium or fees and allowances shall be paid;